(1.) THIS is a petition under Section 482 of the Code of Criminal Procedure for issuance of direction to respondents No. 1 and 2 to protect the life and liberty of the petitioners.
(2.) THE petitioners are present in court in person.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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