(1.) CM No. 9547-C of 2009
(2.) CM stands disposed of.
(3.) Application is allowed subject to all just exceptions and delay of 21 days in making good the deficiency in Court fee is condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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