(1.) Allowed as prayed for.
(2.) For reasons mentioned in the application which is accompanied by affidavit of counsel for the appellant, delay of 192 days in refiling the appeal is condoned.
(3.) Allowed as prayed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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