(1.) (Oral)
(2.) THIS is a petition under Section 438 of the Code of Criminal Procedure for grant of anticipatory bail to the petitioner in case FIR No. 76 dated 14.03.2010 under Sections 15/61/85 of the ND&PS Act, registered at P S Samana, District Patiala.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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