LAWS(P&H)-2010-10-469

NAVEEN Vs. GURGAON GRAMIN BANK AND OTHERS

Decided On October 05, 2010
NAVEEN Appellant
V/S
GURGAON GRAMIN BANK AND OTHERS Respondents

JUDGEMENT

(1.) The petitioner has called in question the selection/appointment of respondent No. 3 to the post of Officer Scale-I in the respondent No. I -bank under the S.C category.

(2.) Briefly stated the facts giving rise to the present petition are noticed hereunder:

(3.) The petitioner participated in the written examination and was declared successful. He was accordingly called for interview. On completion of the process of selection respondent No. 3 has been selected and appointed under the S.C category and the petitioner remained unsuccessful. Other S.C selectees/appointees have not been impleaded as party/respondents to the petition.