NAGAR COUNCIL Vs. BHAGAT RAM AND ORS

JUDGEMENT

(1.) For reasons mentioned in the application which is accompanied by affidavit, delay of 33 days in filing the appeal is condoned. CM No. 12775.C of 2009

(2.) For reasons mentioned in the application which is accompanied by affidavit, delay of 49 days in refiling the appeal is condoned.

(3.) Allowed as prayed for.