(1.) The present petition has been filed under Section 482 of Code of Criminal Procedure for premature release of the Petitioner.
(2.) Reply has been filed on behalf of Respondent-State.
(3.) I have heard learned Counsel for the parties and have gone through the whole record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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