REGENT COMPUTRONICS PVT. LTD.

SANGEETA Appellant

V/S

State Of Punjab And Ors Respondents

Referred Judgements :-

S PARTHASARATHI VS. STATE OF ANDHRA PRADESH [REFERRED]
RANJIT THAKUR VS. UNION OF INDIA [REFERRED]
ASHOK KUMAR SONKAR VS. UNION OF INDIA [REFERRED]
REGIONAL MANAGER CENTRAL BANK OF INDIA VS. MADHULIKA GURUPRASAD DAHIR [REFERRED]
KRISHAN GOPAL AND OTHERS VS. STATE OF HARYANA AND OTHERS [REFERRED]

JUDGEMENT

(1.) This order shall dispose of:

(2.) C.W.P. No. 11152 of 2002 titled Jatinderpal Singh v. State of Punjab and Ors. and

(3.) C.W.P. No. 2135 of 2003 titled Dr. Amardeep Balu v. State of Punjab and Ors. as common questions of law and facts are involved in these writ petitions.

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SANGEETA Vs. STATE OF PUNJAB AND ORS

Referred Judgements :-

JUDGEMENT

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