PARKASHO Vs. VIKAS KUMAR

JUDGEMENT

(1.) The application is accepted and the appellant is allowed to remove the deficiency of court-fee of Rs.12/-. C.M.No. 14639-C of 2009

(2.) The application is allowed as prayed for. C.M.No.14641-C of 2009

(3.) The application is allowed and delay of 42 days in re-filing of the appeal is condoned.