(1.) Notice of motion.
(2.) On the asking of the Court, learned State counsel Mr. Pawan Singh, AAG, Haryana accepts notice. Mr. A.S. Sullar, Advocate for the complainant has also put in appearance.
(3.) The Investigating Officer SI Diwan Singh, Police Post Jiwan Nagar, Police Station Rania, District Sirsa along with the record is present in Court in the connected case i.e. C.R.M. No. M-27346 of 2010 filed by Gursharan Kaur wife of the present Petitioner Boota Singh.