(1.) (Oral) Learned counsel for the petitioner states that he may be allowed to withdraw the present petition so as to enable him to file fresh with appropriate prayer. Dismissed as withdrawn with liberty as prayed for.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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