(1.) For the reasons mentioned in the application which is accompanied by affidavit, delay of 125 days in filing the appeal is condoned.
(2.) The application stands disposed of.
(3.) This is second appeal by Piyara Singh defendant No. 1.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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