LAWS(P&H)-2010-5-68

AKAMDEEP SINGH Vs. MUKHTIAR SINGH

Decided On May 06, 2010
AKAMDEEP SINGH Appellant
V/S
MUKHTIAR SINGH Respondents

JUDGEMENT

(1.) (ORAL): Even on the last date of hearing, no one was present on behalf of the appellant. Dismissed in default.