(1.) Allowed as prayed for.
(2.) Learned Counsel for the petitioner is permitted to file uncertified and photostat copies of Annexures R-1 to R-3 (Colly).
(3.) Allowed as prayed for.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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