(1.) Even on the second call, none has appeared on behalf of the petitioner. On the last date also, none had appeared on behalf of the petitioner.
(2.) Accordingly, this petition is dismissed for want of prosecution.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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