JORA SINGH Vs. STATE OF PUNJAB AND ORS

JUDGEMENT

(1.) Civil Misc. Application is allowed.

(2.) Written statement, filed on behalf of Respondents No. 5, 6 and 8 to 11, is taken on record. Civil Writ Petition No. 17747 of 2010

(3.) Jora Singh, Sarpanch of Gram Panchayat Ghanouri Kalan, Tehsil Dhuri, District Sangrur, has filed the present writ petition, assailing the resolution dated 17.9.2010 (Annexure P4), wherein it is depicted that "No Confidence Motion", moved against him, has been carried out.