(1.) Heard.
(2.) For the reasons stated in the application, which is supported by an affidavit, order dated 25.10.2010 is recalled and the appeal is restored to its original number.
(3.) For the reasons stated in the application, delay in re-filing the appeal is condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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