(1.) For reasons mentioned in the application, delay of 26 days in re-filing the appeal is condoned.
(2.) Allowed as prayed for.
(3.) Dalip Singh - defendant No. 1 has filed the instant second appeal having lost in both the courts below.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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