LAWS(P&H)-2010-5-24

RAMJI DASS GARG Vs. JUGRAJ SINGH

Decided On May 14, 2010
RAMJI DASS GARG Appellant
V/S
JUGRAJ SINGH Respondents

JUDGEMENT

(1.) FOR orders see Civil Revision No.2575 of 2009 titled as Ramji Dass Garg Versus Gurnam Kaur & Ors. decided on 14.05.2010.