(1.) For reasons mentioned in the application, delay of 57 days in refiling the appeal is condoned.
(2.) Allowed as prayed for subject to all just exceptions.
(3.) Plaintiffs have filed the instant second appeal having remained unsuccessful in both the courts below.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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