REGENT COMPUTRONICS PVT. LTD.

ORIENT PAPER AND INDUSTRIES LTD Appellant

V/S

MURARI PARSAD Respondents

Referred Judgements :-

BHARAT FORGE CO LTD VS. UTTAM MANOHAR NAKATE [REFERRED]
MAHINDRA AND MAHINDRA LTD VS. N B NARAVADE [REFERRED]
HOMBE GOWDA EDN TRUST VS. STATE OF KARNATAKA [REFERRED]
J K SYNTHITICS LTD VS. K P AGRAWAL [REFERRED]
U B GADHE VS. G M GUJARAT AMBUJA CEMENT PVT LTD [REFERRED]
EMPLOYERS MANAGEMENT WEST BOKARO COLLIERY OF TISCO LTD VS. CONCERNED WORKMAN RAM PRAVESH SINGH [REFERRED]
M D BALASAHEB DESAI SAHAKARI S K LTD VS. KASHINATH GANAPATI KAMBALE [REFERRED]
HIGH POLYMER LABORATORIES VS. JAGDISH CHAND [REFERRED]
DIRECTORATE, STATE TRANSPORT PUNJAB, CHANDIGARH VS. KULWANT SINGH AND ANOTHER [REFERRED]

JUDGEMENT

(1.) Heard learned Counsel for the Appellants and perused the record.

(2.) On 24.3.2009, this Court passed order as under:

(3.) In view of finding of the Tribunal/Labour Court that the workman had not been imparted training for operating the machine which he was asked to operate, we do not find prima facie case for interfering with the finding that the punishment of dismissal was disproportionate to the misconduct alleged.

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ORIENT PAPER AND INDUSTRIES LTD Vs. MURARI PARSAD

Referred Judgements :-

JUDGEMENT

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