(1.) Learned counsel for the petitioners has submitted that the petitioners do not want to press this petition and the same be dismissed as withdrawn.
(2.) Allowed.
(3.) Dismissed as withdrawn.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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