(1.) The present petition has been filed under Section 482 Code of Criminal Procedure seeking quashing of FIR No. 374 dated 16.11.2007 registered at Police Station Bagha Purana, District Moga under Sections 494, 420 IPC along with all subsequent proceedings.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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