(1.) The petition has been filed on the following prayer vide para 7 (a):
(2.) In the reply, filed on behalf of Respondents No. 1 to 3, the following stand has been taken vide para 6:
(3.) Replies on behalf of Respondents No. 4 and 5 are akin to that of Respondents No. 1 to 3.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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