(1.) The present petition filed under Section 439 Code of Criminal Procedure is for grant of regular bail to the Petitioner in case FIR No. 538, dated 28.10.2009, under Sections 376-G, 120B, 506 and 216 IPC, registered at Police Station City Bhiwani, District Bhiwani.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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