(1.) Heard.
(2.) For the reasons mentioned in the application, which is supported by an affidavit, the delay in refiling the appeal is condoned.
(3.) Application is disposed of accordingly.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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