ANIL KUMAR Vs. BHAKRA BEAS MANAGEMENT BOARD

JUDGEMENT

(1.) The petitioner is aggrieved by the action of respondent No. 1 in promoting the deputationists to the post of Sub Divisional Officers on adhoc basis from the officials of Drawing Establishment.

(2.) The petitioner is serving as a Circle Head Draftsman in the Bhakra Beas Management Board (BBMB) and is a regular employee of the Board. The petitioner has also passed his departmental examination on 24.3.1995. The departmental examination passed by the petitioner is a prerequisite for being promoted to the post of Sub Divisional Officer.

(3.) Various employees belonging to the States of Punjab and Haryana have been sent to BBMB on transfer. These employees have also passed their departmental examination. Respondent No. 1 by virtue of order dated 1.2.1995 (Annexure P-3) has promoted the following four persons who were diploma holders belonging to the State of Punjab as Sub Divisional Officers on adhoc basis: