LAWS(P&H)-2010-4-247

GURPIAR SINGH Vs. STATE OF PUNJAB AND ORS

Decided On April 20, 2010
Gurpiar Singh Appellant
V/S
State Of Punjab And Ors Respondents

JUDGEMENT

(1.) Petitioner, a Radiographer, was posted at the relevant time at Primary Health Centre, Talwandi Sabo. On the wall of the health centre with the black sketch pen, petitioner had put the following notice: