LIBERTY GROUP MARKETING DIVISION Vs. CIT

Referred Judgements :-

COMMISSIONER OF INCOME TAX KAMATAKA VS. STERLING POOD MANGALORE [REFERRED TO]
ASPINWALL AND COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX ERNAKULAM [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. PRITHVIRAJ BHOORCHAND [REFERRED TO]
COMMISSIONER OF INCOME-TAX VS. U P STATE AGRO INDUSTRIAL CORPORATION NO 1 [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. TALWAR KHULLER P LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. PENWALT INDIA LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. TAJ FIRE WORKS INDUSTRIES SIVAKASI [REFERRED TO]
NAHAR EXPORTS LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME-TAX VS. PRABHUDAS KISHORDAS TOBACCO PRODUCTS PVT. LTD. [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. LIBERTY GROUP MARKETING DIVISION [REFERRED TO]
LIBERTY SHOES LTD. VS. COMMISSIONER OF INCOME TAX [REFERRED TO]