RAJPREET SINGH Vs. STATE OF PUNJAB

JUDGEMENT

(1.) This order will dispose of CWP Nos.9400 of 2008, 10966 of 2008, 10979 of 2008, 10751 of 2008, 10414 of 2008, 10881 of 2008, 11206 of 2008, 9829 of 2008, 9876 of 2008, 10967 of 2008, 10724 of 2008, 10787 of 2008, 10835 of 2008 and 10978 of 2008 as common question of law and facts are involved in all these cases.

(2.) To dictate judgment, facts are being mentioned from CWP No. 9400 of 2008.

(3.) In all these writ petitions, following questions are for consideration of this Court :-