(1.) HEARD .
(2.) THIS is a civil revision and has been directed against the order dated 7.11.2000 passed by Civil Judge (Jr. Division), Ludhiana, who dismissed the application of the petitioner-defendants under Order 26 Rule 9 C.P.C. for the reasons given in paras 3 and 4 of the impugned order, which read as under :-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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