LAWS(P&H)-2000-9-108

JOGINDER DASS Vs. RAM TIRATH

Decided On September 14, 2000
Joginder Dass Appellant
V/S
Ram Tirath Respondents

JUDGEMENT

(1.) NONE has appeared on behalf of respondent No. 1.

(2.) HEARD . This Civil Revision has been directed against the orders dated 23.4.1999 and 21.8.1999 passed by the Court of Civil Judge, Junior Division, Ludhiana (Shri R.L. Chauhan).

(3.) NOTICE of the suit was given to the defendants. Shri Joginder Dass, the present petitioner, was proceeded ex parte and the suit was contested by defendants No. 2 to 5.