COMMISSIONER OF INCOME TAX Vs. AMIYA BALA PAUL

Referred Judgements :-

G I T ANDHRA PRADESH VS. TAJ MAHAL HOTEL SECUNDERABAD [REFERRED TO]
MURARILAL MAHABIR PRASAD VS. B R VAD [REFERRED TO]
TARULATA SHYAM VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
POLESTAR ELECTRONIC PRIVATE LIMITED UNION OF INDIA DELHI CLOTH AND GENERAL MILLS CO LIMITED BLUE STAR LIMITED DELHI CLOTH AND GENERAL MILLS CO LIMITED DEEPAK OIL MILLS DEEPAK OIL MILLS TRADING ENGINEERS DEEPAK OIL MILLS KRISHAN VS. ADDITIONAL COMMISSIONER SALES TAX: J K SYNTHETICS LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA VS. NATIONAL TAJ TRADERS [REFERRED TO]
ASSOCIATED CEMENT COMPANY LIMITED VS. COMMERCIAL TAX OFFICER KOTA [REFERRED TO]
INTERNATIONAL FOREST CO VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
DAULATRAM VS. INCOME TAX OFFICER [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ROSHAN LAL SETH [REFERRED TO]