SANJAY GOSWAMI Vs. SRABANA GOSWAMI

JUDGEMENT

(1.) Heard Mr. NJ Khataniar, learned counsel for the appellant. Also heard Mr. P.N. Goswami, learned counsel for the respondent.

(2.) Mr. P.N. Goswami, learned counsel has taken notice of the appeal on behalf of the respondent. Registry to reflect the name accordingly.

(3.) Since service is complete, we have taken up the appeal for consideration.