(1.) This is an application, filed under Section 438 Cr.PC, praying for pre-arrest bail of the petitioner, namely, Rashid Ali Akond, in connection with Agomoni PS Case No. 106/2018 under Section 376 IPC.
(2.) Heard Mr. M.U. Mondal, learned counsel for the petitioner as well as Mr. N.K. Kalita, learned Additional Public Prosecutor for the state respondent.
(3.) Case diary produced has been perused.