NURBHANU Vs. UNION OF INDIA

JUDGEMENT

(1.) Heard Mr. R. Dhar, learned counsel for the petitioner as well as Ms. G. Hazarika, learned counsel representing respondent no.1. Ms. B. Das, learned counsel appears for respondent no.2 whereas Mr. J. Payeng, learned counsel appears for respondent nos.3, 5 and 6. Ms. A. Verma, learned counsel appears for respondent no.4.

(2.) Case records called for are received.

(3.) Issue Notice.