SUMIT KABRA Vs. STATE OF ASSAM

JUDGEMENT

(1.) This order will dispose of WP(C) Nos. 84/2019 and 764/2019.

(2.) Heard Mr. A.K. Maheswari, learned counsel for the petitioners in both the writ petitions and Mr. B. Gogoi, learned Standing Counsel, Health Department for the respondents.

(3.) Issue involved in both the two cases is identical.