LAWS(GAU)-2019-6-119

NASHIR ALI Vs. UNION OF INDIA

Decided On June 03, 2019
Nashir Ali Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Heard Mr. J. Ahmed, learned counsel for the petitioner as well as Mr. J. Payeng, learned counsel representing respondent nos.3, 5, 6 and 7. Ms. U. Das, learned counsel appears for respondent no.4.

(2.) List for Motion again on 22.07.2019, as we propose to examine the case records at the first instance Office to requisition the case records in respect of F.T. Case No.85/2017 from the office of the Foreigners' Tribunal, Kamrup (M), 2nd Guwahati and F.T. Case No-FT- 9/65/GKJ/2016 from the office of the Foreigners' Tribunal No-9th, Dhubri.

(3.) This order be brought to the notice of the Registrar (Judicial).