MANGYANG LIMA Vs. STATE OF NAGALAND

Referred Judgements :-

HASANALI VS. MANSOORALI. [REFERRED TO]
SARDAR SYEDNA TAHER SAIFUDDIN SAHEB VS. STATE OF BOMBAY [REFERRED TO]
MOST REV. P.M.A. METROPOLITAN VS. MORAN MAR MARTHOMA [REFERRED TO]
ALEXKOR LTD VS. THE RICHTERSVELD COMMUNITY [REFERRED TO]
BHE AND ORS. VS. KHAYELITSHA MAGISTRATE AND ORS. [REFERRED TO]
A K GOPALAN VS. STATE OF MADRAS OPPOSITE PARTY; UNION OF INDIA [REFERRED TO]
N B KHARE VS. STATE OF DELHI [REFERRED TO]
KHARAK SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF BIHAR DALMIA JAIN AND COMPANY LIMITED VS. SUBODH GOPAL BOSE [REFERRED TO]
MANNALAL KHETAN VS. KEDAR NATH KHETAM [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
FRANCIS CORALIE MULLIN VS. ADMINISTRATOR UNION TERRITORY OF DELHI [REFERRED TO]
BANDHUA MUKTI MORCHA VS. UNION OF INDIA [REFERRED TO]
OLGA TELLIS VAYYAPVRI KUPPUSAMI VS. BOMBAY MUNICIPAL CORPORATION:STATE OF MAHARASHTRA [REFERRED TO]
UNNI KRISHNAN J P VS. STATE OF ANDHRA PRADESH [REFERRED TO]
VISHAKA VS. STATE OF RAJASTHAN [REFERRED TO]
N ADITHAYAN VS. TRAVENCORE DEVASWOM BOARD [REFERRED TO]
CENTRAL BOARD OF DAWOODI BOHRA COMMUNITY VS. STATE OF MAHARASHTRA [REFERRED TO]
NUTAN KUMAR VS. IIND ADDITIONAL DISTRICT JUDGE BANDA [REFERRED TO]
PL PN SUBRAMANIAN CHETTIAR VS. P L P N KUMARAPPA CHETTIAR [REFERRED TO]
K.K. SAKSENA VS. INTERNATIONAL COMMISSION ON IRRIGATION AND DRAINAGE [REFERRED TO]
BOARD OF CONTROL FOR CRICKET IN INDIA VS. CRICKET ASSOCIATION OF BIHAR [REFERRED TO]
RIJU PRASAD SARMA VS. STATE OF ASSAM [REFERRED TO]
RAJBALA & OTHERS VS. STATE OF HARYANA & OTHERS [REFERRED TO]
SHAYARA BANO VS. UNION OF INDIA AND OTHERS [REFERRED TO]
JUSTICE K.S. PUTTASWAMY (READ.) VS. UNION OF INDIA & ORS. [REFERRED TO]
SHAKTI VAHINI VS. UNION OF INDIA AND OTHERS [REFERRED TO]