PROF ARCHANA SHARMA Vs. UNIVERSITY GRANTS COMMISSION

JUDGEMENT

(1.) Heard Mr. K. N. Choudhury, learned senior counsel appearing for the appellant. Also heard Mr. K. H. Choudhury, learned Senior counsel, assisted by Ms. P. Barman, appearing for respondent No. 3; Mr. D. Saikia, learned Senior counsel, assisted by Mr. S. Hazarika, appearing for respondent No. 5; Mr. M. K. Choudhury, learned Senior counsel, assisted by Mr. N. Deka, appearing for respondent No. 4; Mr. K. Gogoi, learned Standing counsel, Education (Higher) Department, appearing for respondent No. 2 as well as Mr. A. Chamuah, learned Standing counsel, University Grants Commission (UGC), appearing for respondent No. 1.

(2.) By this intra-court appeal, the appellant has put to challenge the judgement and order dated 11.04.2019 passed in WP(C) 6374/2018, whereby the writ petition filed by the appellant was dismissed.

(3.) Essentially, the case revolves around fresh selection of the Vice-Chancellor of the Gauhati University. The term of the Vice-Chancellor had ended in the month of August, 2018 and it is submitted at the Bar that, presently, he has been asked by respondent No. 5, i.e., the Chancellor, to continue as i/c, Vice-Chancellor.