DEBABRATA SAIKIA Vs. UNION OF INDIA

JUDGEMENT

(1.) Heard Mr. S.B. Rahman, learned counsel for the petitioner. Also heard Mr. S.C. Keyal, learned Assistant Solicitor General of India for Respondent No.1; Mr. T.C. Chutia, learned Additional Senior Government Advocate, Assam for Respondents No.2 and 8; Ms. T. Khro, learned Senior Government Advocate, Nagaland for Respondent No.3; Mr. S. Biswas, learned counsel for Respondent No.4; and Mr. H. Baruah, learned counsel for Respondent No.7.

(2.) This petition has been filed with the following main prayers :

(3.) We have considered the contention of the learned counsel in reference to the documents placed on record along with the writ petition.