(1.) Heard Mr. S Kataki, learned counsel for the petitioner; Mr. D Baruah, learned Standing Counsel, Election Commission of India for respondent Nos.1 and 2; and Mr. R Dhar, learned Government Advocate, Assam for respondent No.3.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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