AUGUSTINE M. YANTHAN Vs. STATE OF NAGALAND

Referred Judgements :-

DR. G. SARANA VS UNIVERSITY OF LUCKNOW [REFERRED TO]
KUNDA S. KADAM VS. DR. K.K. SONAM [REFERRED TO]
BACHHITTAR SINGH VS. STATE OF PUNJAB [REFERRED TO]
HUGIE ZELIANG AND ANR.VS. STATE OF NAGALAND AND ORS. [REFERRED TO]
LOYALAKPA WAHENGBAM ANANTA VS. STATE OF MANIPUR AND ORS. [REFERRED TO]
ALL ASSAM MIDDLE ENGLISH TEACHER'S ASSN. VS. STATE OF ASSAM [REFERRED TO]
KASTURI LAL LAKSHMI REDDY REPRE SENTED VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
WING COMMANDER J KUMAR VS. UNION OF INDIA [REFERRED TO]
STATE OF KERALA VS. A LAKSHMIKUTTY [REFERRED TO]
S R BHAGWAT VS. STATE OF MYSORE [REFERRED TO]
ULAGAPPA VS. DIVISION COMMISSIONER MYSORE [REFERRED TO]
BALCO EMPLOYEES UNION REGD VS. UNION OF INDIA [REFERRED TO]
P U JOSHI VS. ACCOUNTANT GENERAL AHMEDABAD [REFERRED TO]
J P BANSAL VS. STATE OF RAJASTHAN [REFERRED TO]
FEDERATION OF RAILWAY OFFICERS ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
PEOPLES UNION FOR CIVIL LIBERTIES VS. UNION OF INDIA [REFERRED TO]
GOPAL SINGH VS. STATE CADRE FOREST OFFICERS ASSOCIATION [REFERRED TO]
STATE OF U P VS. CHAUDHARI RAN BEER SINGH [REFERRED TO]
BHIKHUBHAI VITHLABHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
K D SHARMA VS. STEEL AUTHORITY OF INDIA LTD [REFERRED TO]
FIDA HUSSAIN VS. MORADABAD DEVELOPMENT AUTHORITY [REFERRED TO]
STATE OF ORISSA VS. MESCO STEELS LTD [REFERRED TO]
PANCHRAJ TIWARI VS. M.P. STATE ELECTRICITY BOARD [REFERRED TO]
STATE OF TAMIL NADU VS. STATE OF KERALA [REFERRED TO]
STATE OF JHARKHAND VS. BHADEY MUNDA [REFERRED TO]
SHAYARA BANO VS. UNION OF INDIA AND OTHERS [REFERRED TO]