(1.) Heard Mr. P.K. Goswami, learned senior counsel for the petitioners.
(2.) Issue notice, returnable within 4 (four) weeks.
(3.) Ms. A. Gayan, learned CGC accepts notice on behalf of respondent No. 1.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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