DIMBESWAR DAS Vs. STATE OF ASSAM

JUDGEMENT

(1.) This order will dispose of both WP(C) Nos. 4822 of 2018 and 6022 of 2018.

(2.) Heard Mr A Kalita, learned counsel for the petitioner, Sri Dimbeswar Das in WP(C) No. 4822 of 2018 and Sri P Bharadwaj, learned counsel for the petitioner, Sri Golap Hazarika, in WP(C) No. 6022 of 2018. Also heard Mr S B Sarma, learned Standing Counsel, Assam Fisheries Development Corporation Limited (Corporation) and Ms M Bhattacharjee, learned Government Advocate, Assam.

(3.) Matter relates to settlement of Kachadhara Fishery, pursuant to Tender Notice No. 2/2018.