RAMENDRA YADAV Vs. STATE OF ASSAM

JUDGEMENT

(1.) Heard Mr. UK Nair, learned senior counsel assisted by Mr. M Khan, learned counsel for the appellant.

(2.) Mr. D Saikia, learned senior counsel assisted by Mr. P Nayak, learned counsel accepted notice on behalf of all the respondents.

(3.) Since service is complete, we have heard the learned counsel for the parties and the matter is taken up for final disposal.