MOIRANGTHEM DHANESHOR SINGH Vs. STATE OF MANIPUR

JUDGEMENT

(1.) THESE two writ petitions, involving the common issue and the same question of fact, filed by the same petitioners against the same respondents, ore taken up for disposal by a common judgment and order.

(2.) HEARD Mr. M. Hemchandra, Learned Counsel appearing for the petitioners. Also heard Mr. N. Ibotombi Singh, Learned Counsel appearing for the respondent No. 5 in WP(C) No. 1153 of 2005 and respondent No. 4 in WP(C) No. 644 of 2006 as well as Mr. Yangyai, Learned State Counsel appearing for the respondent Nos. 1 to 3 and Mr. L. Jayanta Singh, Learned Counsel appearing for the respondent No. 4 in WP(C) No. 1153 of 2005 and respondent No. 2 in WP(C) No. 644 of 2006.

(3.) FACTUAL backgrounds of WP(C) No. 644 of 2006: