GAUTAM SARMA Vs. SANYUKTA BARUAH

Referred Judgements :-

EMPRESS VS. MAGANLAL [REFERRED TO]
EMPEROR VS. VINAYAK DAMODAR SAVARKAR [REFERRED TO]
KHIRESWAR BORA VS. STATE OF ASSAM [REFERRED TO]
SANDIP KAR AND ORS. VS. PAMPY KAR [REFERRED TO]
R R CHARI VS. STATE OF UTTAR PRADESH [REFERRED TO]
H N RISHBUD VS. STATE OF DELHI [REFERRED TO]
NARUMAL VS. STATE OF BOMBAY [REFERRED TO]
R P KAPUR VS. STATE OF PUNJAB [REFERRED TO]
DELHI ADMINISTRATION VS. RAM SINGH [REFERRED TO]
DEVARAPALLI LAKSHMINARAYANA REDDY VS. V NARAYANA REDDY [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
AJAY AGGARWAL VS. UNION OF INDIA [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION ARVIND SINGH MEWAR VS. STATE OF RAJASTHAN [REFERRED TO]
PADMASUNDARA RAO DEAD VS. STATE OF TAMIL NADU [REFERRED TO]
A V MOHAN RAO VS. M KRISHAN RAO [REFERRED TO]
OM HEMRAJANI VS. STATE OF U P [REFERRED TO]
MOHD YOUSUF VS. AFAQ JAHAN [REFERRED TO]
FATMA BIBI AHMED PATEL VS. STATE OF GUJARAT [REFERRED TO]
VISHNU DUTT SHARMA VS. STATE [REFERRED TO]
REMIA VS. SUB INSPECTOR OF POLICE TANUR [REFERRED TO]
MUHAMMED VS. STATE OF KERALA [REFERRED TO]
SAMARUDEEN VS. ASSISTANT DIRECTOR OF ENFORCEMENT TRIVANDRUM [REFERRED TO]
SAHEBRAO BAJIRAO VS. SURYABHAN ZIBLAJI [REFERRED TO]