LAWS(GAU)-2009-1-55

HARE KRISHNA DAS Vs. GADADHAR CHOUDHURY AND ORS.

Decided On January 05, 2009
HARE KRISHNA DAS Appellant
V/S
Gadadhar Choudhury And Ors. Respondents

JUDGEMENT

(1.) Hear Mr. I. Hussain, learned counsel for the appellant as well as Mr. S.K.Medhi, learned counsel for the respondent No.1.

(2.) None appears for the State when the matter is taken up for hearing.

(3.) The legality and correctness of the judgment and order dated 14.11.2006 rendered by the learned Single Judge in W.P.(C) No. 1912/2006 have been assailed in this writ appeal.