LAWS(GAU)-1998-9-17

MOIRANGTHEM IRABOT SINGH Vs. STATE OF MANIPUR

Decided On September 08, 1998
IMPHAL BENCH MOIRANGTHEM IRABOT SINGH Appellant
V/S
STATE OF MANIPUR Respondents

JUDGEMENT

(1.) The petitioner herein is seeking a direction to be issued to the respondents to correct the arithmetical error in the matter of computation. of date of birth of the petitioner as 1.7.1942 instead of 1.9.1940 which stands recorded in the Service Book of the petitioner.

(2.) The writ petitioner is serving as Deputy Inspector of School at Wangoi. He passed the matriculation Examination in 1961. He also passed the B.A. Examination in 1965 from the Gauhati University. Further he passed certain Hindi Examinations viz, (1) Sikshan Kala Pravin in 1960 from Akhil Bharatiya Hindi Parishad, Agra which is equivalent to B.T. in Hindi, (2) Bharatiya Hindi Parangat in 1960 also from the same Institution which is equivalent to MA.in Hindi and (3) Shikshan parangat in 1966 (equivalent to B.Ed, in Hindi) from the Central Hindi Training Institute, Agra. It may be stated that the petitioner is an M. A. (Double) in Hindi.

(3.) The petitioner was given appointment as Lecturer in Hindi at Chaoyeima Higher Secondary School by an order dated 7.8.1968. He joined on 14.8.1968 as Lecturer. By another order issued on 25.9.1968 the Director of Education appointed the petitioner as Lecturer in Ma.